Kamlesh And Another vs State Of U.P. And Others
2014 Latest Caselaw 7332 ALL

Citation : 2014 Latest Caselaw 7332 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Kamlesh And Another vs State Of U.P. And Others on 8 October, 2014

Bench: Ravindra Singh, Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8495 of 2006
 

 
Petitioner :- Kamlesh And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Zafar Abbas
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mohd. Tahir,J.

Counsel for the petitioners is not present.

Learned A.G.A.files an affidavit on behalf of respondent no.1.

List peremptorily on 28.10.2014.

Order Date :- 8.10.2014

Download the LatestLaws.com Mobile App