Musheera Khatoon And Anr. vs State Of U.P. And 8 Others
2014 Latest Caselaw 7320 ALL

Citation : 2014 Latest Caselaw 7320 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Musheera Khatoon And Anr. vs State Of U.P. And 8 Others on 8 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 43244 of 2014
 

 
Petitioner :- Musheera Khatoon And Anr.
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Yogendra Kumar
 
Counsel for Respondent :- Govt. Advocate,Ajay Kumar Mishra,Azad Khan
 

 
Hon'ble Akhtar Husain Khan,J.

Rejoinder affidavit filed today which is taken on record.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Shri Ajay Kumar Mishra appeared for respondent nos.4 to 9.

Corpus Aahaj child aged about 13 months was produced by respondent no.4 Mohd. Khan.

List on 15.10.2014 peremptorily for hearing.

Personal appearance of the parties are dispensed with.

Order Date :- 8.10.2014

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