Citation : 2014 Latest Caselaw 7314 ALL
Judgement Date : 8 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- RENT CONTROL No. - 97 of 2012 Petitioner :- Jai Prakash (Jai Prasad) Respondent :- Special Judge (P.C. Act) Lucknow And Others Counsel for Petitioner :- R.K. Sharma Counsel for Respondent :- Manish Kumar,Pulkit Misra,Sunil Gupta,Virendra Mishra Hon'ble Mahendra Dayal,J.
The learned counsel for the petitioner prays for and is allowed a week's time to argue the matter.
List on 16th October, 2014 showing the name of Shri Pulkit Misra as counsel for petitioner.
Till then, interim order, if any, shall continue.
Order Date :- 8.10.2014
Muk
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