Golu @ Shabbir vs State Of U.P.
2014 Latest Caselaw 7313 ALL

Citation : 2014 Latest Caselaw 7313 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Golu @ Shabbir vs State Of U.P. on 8 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 5604 of 2013
 

 
Appellant :- Golu @ Shabbir
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri R.P. Singh, learned counsel for appellant appeared. Learned A.G.A. appeared for State of U.P.

It is contended by learned counsel for appellant that the arguments in this appeal were heard by Hon'ble Het Singh Yadav, J. Therefore, this is a part heard case and should be placed before Hon'ble Het Singh Yadav, J.

Let this appeal be placed before Hon'ble Het Singh Yadav, J, if possible on 17.10.2014, after obtaining nomination from Hon'ble The Chief Justice.

Order Date :- 8.10.2014

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