Ram Kumar vs State Of U.P. And Others
2014 Latest Caselaw 7310 ALL

Citation : 2014 Latest Caselaw 7310 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Ram Kumar vs State Of U.P. And Others on 8 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 6638 of 2009
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Atul Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

List this case in the next cause list i.e. on 16.10.2014 to enable the petitioner to file rejoinder affidavit.

Order Date :- 8.10.2014

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