Pramod Kumar Singh vs State Of U.P. And 2 Ors
2014 Latest Caselaw 7307 ALL

Citation : 2014 Latest Caselaw 7307 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Pramod Kumar Singh vs State Of U.P. And 2 Ors on 8 October, 2014

Bench: Dilip Gupta, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 49902 of 2014
 

 
Petitioner :- Pramod Kumar Singh
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Ashish Kumar Ojha,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Anant Kumar,J.

Counter affidavit filed on behalf of the U.P. Public Service Commission be kept on record.

Learned counsel for the petitioner prays for and is granted three days' time to file the rejoinder affidavit.

Place this petition as fresh on 13 October 2014.

In the meantime, the learned Standing Counsel may also seek instructions.

Order Date :- 8.10.2014

(Dilip Gupta, J.)

(Anant Kumar, J.)

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