Smt. Farjana Bi And Another vs State Of U.P. And 5 Others
2014 Latest Caselaw 7306 ALL

Citation : 2014 Latest Caselaw 7306 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Smt. Farjana Bi And Another vs State Of U.P. And 5 Others on 8 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 50184 of 2014
 

 
Petitioner :- Smt. Farjana Bi And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sagheer Ahmad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared.

Learned A.G.A. has accepted notice for opposite party no.1 State of U.P.

None appeared for opposite party nos. 2 to 6.

Issue notice to opposite party nos. 2 to 6. Steps may be taken within a week.

Counter affidavit may be filed within four weeks. Thereafter rejoinder affidavit may be filed within two weeks.

List after six weeks for hearing.

Order Date :- 8.10.2014

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