Basant Pal And Others vs State Of U.P. And Another
2014 Latest Caselaw 7282 ALL

Citation : 2014 Latest Caselaw 7282 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Basant Pal And Others vs State Of U.P. And Another on 7 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 13437 of 2006
 

 
Petitioner :- Basant Pal And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- P.K. Pathak,Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed today, the same may be placed on record.

On the request of Sri Pankaj Rai, learned Additional Chief Standing Counsel, put up day after tomorrow.

Order Date :- 7.10.2014

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