Madan Mohan Gupta & Others vs Anand Gupta & Others
2014 Latest Caselaw 7280 ALL

Citation : 2014 Latest Caselaw 7280 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Madan Mohan Gupta & Others vs Anand Gupta & Others on 7 October, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 606 of 2009
 

 
Appellant :- Madan Mohan Gupta & Others
 
Respondent :- Anand Gupta & Others
 
Counsel for Appellant :- Sandeep Srivastava
 
Counsel for Respondent :- Rajarshi Gupta,Dilip Kumar,Swapnil Kumar
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed, list in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 7.10.2014

Mukesh

(Surya Prakash Kesarwani,J.)

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