Kripa Shanker Tripathi vs State Of U.P. And Others
2014 Latest Caselaw 7276 ALL

Citation : 2014 Latest Caselaw 7276 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Kripa Shanker Tripathi vs State Of U.P. And Others on 7 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 22271 of 2010
 

 
Petitioner :- Kripa Shanker Tripathi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J. N. Sharma
 
Counsel for Respondent :- C. S. C.,A. K. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Sri A.K. Singh appears for Nagar Nigam. He submits that he has received instructions and there are certain deparetmental objections in sanctioning the medical bills of the petitioner, which he will file by way of supplementary affidavit within a week.

List after one week.

Order Date :- 7.10.2014

SKS

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