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Juned Ahmad vs State Of U.P.
2014 Latest Caselaw 7272 ALL

Citation : 2014 Latest Caselaw 7272 ALL
Judgement Date : 7 October, 2014

Allahabad High Court
Juned Ahmad vs State Of U.P. on 7 October, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12618 of 2014
 

 
Applicant :- Juned Ahmad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Shoeb Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri G.P. Singh, Advocate holding brief of Mohd. Shoeb Khan, learned counsel for the applicant, list after two weeks.

Order Date :- 7.10.2014

Ajay

 

 

 
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