Rahul vs State Of U.P.
2014 Latest Caselaw 7268 ALL

Citation : 2014 Latest Caselaw 7268 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Rahul vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32201 of 2014
 

 
Applicant :- Rahul
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Singh Chandel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Jai Singh Chandel, learned counsel for the applicant and Sri R.K. Maurya, learned AGA for the State.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 7.10.2014

Ajay

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