Sobaran vs State Of U.P.
2014 Latest Caselaw 7267 ALL

Citation : 2014 Latest Caselaw 7267 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Sobaran vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14985 of 2012
 

 
Applicant :- Sobaran
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Awadhesh Kumar Srivastava,Ashok Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Ajit Singh Chauhan
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None appears on behalf of the applicant to press this bail application.

List after three weeks before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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