Kishuna vs State Of U.P.
2014 Latest Caselaw 7265 ALL

Citation : 2014 Latest Caselaw 7265 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Kishuna vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2047 of 2013
 

 
Applicant :- Kishuna
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Mishra,Amit Kumar Mishra,Rajendra Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Rajendra Kumar Mishra, learned counsel for the applicant.

List after two weeks before appropriate Bench.

Order Date :- 7.10.2014

Ajay

Download the LatestLaws.com Mobile App