Pankaj Kumar Jain vs Central Bureau Of Investigation ...
2014 Latest Caselaw 7263 ALL

Citation : 2014 Latest Caselaw 7263 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Pankaj Kumar Jain vs Central Bureau Of Investigation ... on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL APPEAL No. - 1272 of 2013
 

 
Appellant :- Pankaj Kumar Jain
 
Respondent :- Central Bureau Of Investigation Dehradun
 
Counsel for Appellant :- Chandan Sharma,Sundeep Shukla,Umesh Narain Sharma
 
Counsel for Respondent :- Pranay Krishna,Anurag Khanna,Pranay Sharma
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Sundeep Shukla, learned counsel for the applicant.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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