Sri Krishna vs State Of U.P.
2014 Latest Caselaw 7260 ALL

Citation : 2014 Latest Caselaw 7260 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Sri Krishna vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16013 of 2012
 

 
Applicant :- Sri Krishna
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Tripathi,Amit Daga,D.K.Srivastava,V.K.S. Vats
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Shukla,K.K.Dwivedi
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None appears on behalf of the applicant to press this bail application.

Sri Anurag Shukla, learned counsel for the complainant and learned AGA are present.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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