Tufail Ahmad vs Union Of India Thru. Ministry Of ...
2014 Latest Caselaw 7254 ALL

Citation : 2014 Latest Caselaw 7254 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Tufail Ahmad vs Union Of India Thru. Ministry Of ... on 7 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 11903 of 2010
 

 
Petitioner :- Tufail Ahmad
 
Respondent :- Union Of India Thru. Ministry Of Petroleum & Ors.
 
Counsel for Petitioner :- Nikhil Kumar,Ghanshyam Yadav
 
Counsel for Respondent :- A.S.G.I.,Jamwant Maurya,S.C.,Sanjiv Singh,Y.S. Sachan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

As a last opportunity, four weeks and no more is allowed to Sri Sanjiv Singh, learned counsel appearing on behalf of respondent nos. 2 to 6 to file counter affidavit.

List in week commencing 10.11.2014.

Order Date :- 7.10.2014

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