Ram Gopal vs C.B.I. Dehradun
2014 Latest Caselaw 7253 ALL

Citation : 2014 Latest Caselaw 7253 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Ram Gopal vs C.B.I. Dehradun on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL APPEAL No. - 1226 of 2013
 

 
Appellant :- Ram Gopal
 
Respondent :- C.B.I. Dehradun
 
Counsel for Appellant :- Satya Prakash Pandey,Rajul Bhargav
 
Counsel for Respondent :- Pranaya Krishna
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Rajul Bhargav, learned counsel for the applicant.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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