Pramod Kumar vs State Of U.P. Thru' Spl. Secretary ...
2014 Latest Caselaw 7252 ALL

Citation : 2014 Latest Caselaw 7252 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Pramod Kumar vs State Of U.P. Thru' Spl. Secretary ... on 7 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 2377 of 2007
 

 
Petitioner :- Pramod Kumar
 
Respondent :- State Of U.P. Thru' Spl. Secretary Secon. Education & Others
 
Counsel for Petitioner :- Triloki Nath,R.D.Yadav,T.Nath
 
Counsel for Respondent :- C.S.C.,Anil Bhushan,Deepak Kumar Kulshreshtha,S.N. Yadav
 

 
Hon'ble Abhinava Upadhya,J.

In compliance of the order dated 17.9.2014 passed by this Court, the District Inspector of Schools, Firozabad has filed an affidavit alongwith the report as directed by this Court.

Learned counsel for the petitioner is allowed a week's time to file response to this affidavit.

List after one week.

Order Date :- 7.10.2014

SKS

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