Nand Kishore vs State Of U.P.
2014 Latest Caselaw 7251 ALL

Citation : 2014 Latest Caselaw 7251 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Nand Kishore vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32351 of 2014
 

 
Applicant :- Nand Kishore
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.B. Mathur
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri M.B. Mathur, learned counsel for the applicant and Sri M.R. Khan, learned AGA for the State.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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