Sunil Kumar And 2 Others vs State Of U.P.
2014 Latest Caselaw 7244 ALL

Citation : 2014 Latest Caselaw 7244 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Sunil Kumar And 2 Others vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29953 of 2014
 

 
Applicant :- Sunil Kumar And 2 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Virendra Kumar,Prem Shanker
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 323640 of 2014.

Heard Sri Virendra Kumar, learned counsel for the applicant and learned AGA.

The correction application is allowed and the order dated 12.09.2014 is corrected as follows :

In the second paragraph of the order dated 12.09.2014, the " Crl. Misc. Bail Application No. 29925 of 2014 Vinod Kumar vs. State of U.P." be deleted and in its place "Crl. Misc. Bail Application No.29603 of 2014 (Sushil Kumar Vs. State of U.P.) " shall be read.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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