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Pahop Singh And Others vs The Collector Adn Others
2014 Latest Caselaw 9349 ALL

Citation : 2014 Latest Caselaw 9349 ALL
Judgement Date : 28 November, 2014

Allahabad High Court
Pahop Singh And Others vs The Collector Adn Others on 28 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9594 of 1996
 

 
Petitioner :- Pahop Singh And Others
 
Respondent :- The Collector Adn Others
 
Counsel for Petitioner :- V.B.L.Srivastava,B.P.Srivastava,Rajiv Sharma,S.C. Dwivedi,Sanjay Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Vinod Mishra
 

 
Hon'ble Rajan Roy,J.

Connect this writ petition with Writ Petition No. 32684 of 2001 and list in the next cause list.

Order Date :- 28.11.2014

M.A.A.

 

 

 
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