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Manoj Rathi And Another vs State Of U.P.
2014 Latest Caselaw 9340 ALL

Citation : 2014 Latest Caselaw 9340 ALL
Judgement Date : 28 November, 2014

Allahabad High Court
Manoj Rathi And Another vs State Of U.P. on 28 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34314 of 2014
 

 
Applicant :- Manoj Rathi And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vivek Dhaka
 
Counsel for Opposite Party :- Govt. Advocate,Jagdev Singh
 

 
Hon'ble Ramesh Sinha,J.

Sri Vivek Dhaka, learned counsel for the applicant prays for adjournment.

List after two weeks.

Order Date :- 28.11.2014

Ajay

 

 

 
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