Dron Kumar Sombanshi vs State Of U.P. And Others
2014 Latest Caselaw 9334 ALL

Citation : 2014 Latest Caselaw 9334 ALL
Judgement Date : 28 November, 2014

Allahabad High Court

Dron Kumar Sombanshi vs State Of U.P. And Others on 28 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 66308 of 2010
 

 
Petitioner :- Dron Kumar Sombanshi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arjun Singhal
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned counsel appearing for the petitioner, the case is passed over for the day.

Order Date :- 28.11.2014

SKM

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