Akhlaque Ahmad & Another vs State Of U.P. & Others
2014 Latest Caselaw 9332 ALL

Citation : 2014 Latest Caselaw 9332 ALL
Judgement Date : 28 November, 2014

Allahabad High Court

Akhlaque Ahmad & Another vs State Of U.P. & Others on 28 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 13799 of 2009
 

 
Petitioner :- Akhlaque Ahmad & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ch. N.A. Khan,K.Asrivastava,R.U.Ansari
 
Counsel for Respondent :- C.S.C.,Avinash Jaiswal,S.K.Singh,Sunil Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Chaudhary N.A.Khan, learned counsel appearing for the petitioners.

List in the next cause list.

Order Date :- 28.11.2014

SKM

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