Moorat Dhwaj Maurya vs State Of U.P.
2014 Latest Caselaw 9330 ALL

Citation : 2014 Latest Caselaw 9330 ALL
Judgement Date : 28 November, 2014

Allahabad High Court

Moorat Dhwaj Maurya vs State Of U.P. on 28 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34636 of 2014
 

 
Applicant :- Moorat Dhwaj Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sandeep Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Prabhat Agrawal
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

Sri Prabhat Agrawal, learned counsel for the complainant is not present.

Sri Sandeep Kumar, learned counsel for the applicant prays for and is granted to file rejoinder affidavit.

List after four weeks.

Order Date :- 28.11.2014

Ajay

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