Anirudh Yadav vs State Of U.P. And Others
2014 Latest Caselaw 9308 ALL

Citation : 2014 Latest Caselaw 9308 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Anirudh Yadav vs State Of U.P. And Others on 27 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 60259 of 2010
 

 
Petitioner :- Anirudh Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- G. K. Singh,Anil Yadav,V. K. Singh
 
Counsel for Respondent :- C. S. C.,Sanjeev Singh,Shailendra Singh,Shailesh Singh
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Shailendra Singh, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 27.11.2014

SKM

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