Hrishikesh Yadav vs State Of U.P. And Others
2014 Latest Caselaw 9292 ALL

Citation : 2014 Latest Caselaw 9292 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Hrishikesh Yadav vs State Of U.P. And Others on 27 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 28825 of 2011
 

 
Petitioner :- Hrishikesh Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.N. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned counsel for the applicant-petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 27.11.2014

SKM

Download the LatestLaws.com Mobile App