Hetram @ Hetu vs State Of U.P.
2014 Latest Caselaw 9286 ALL

Citation : 2014 Latest Caselaw 9286 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Hetram @ Hetu vs State Of U.P. on 27 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37691 of 2014
 

 
Applicant :- Hetram @ Hetu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashutsh Gupta,Smt. Vandana Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Arun Kumar Vishwakarma
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Arun Kumar Vishwakarma, learned counsel for the complainant.

List after three weeks.

Order Date :- 27.11.2014

Ajay

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