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U.P.S.R.T.C. vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 9281 ALL

Citation : 2014 Latest Caselaw 9281 ALL
Judgement Date : 27 November, 2014

Allahabad High Court
U.P.S.R.T.C. vs Presiding Officer, Labour Court ... on 27 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 3528 of 2013
 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Presiding Officer, Labour Court And Another
 
Counsel for Petitioner :- Babu Nandan Singh
 
Counsel for Respondent :- Aditya Vardhan,Pramod Kumar Srivastava,S.C.,Sanjeev Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the request of learned counsel for the petitioner.

List in the next cause list.

Order Date :- 27.11.2014

VKG

 

 

 
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