Sachindra @ Veetu vs State Of U.P.
2014 Latest Caselaw 9280 ALL

Citation : 2014 Latest Caselaw 9280 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Sachindra @ Veetu vs State Of U.P. on 27 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41332 of 2014
 

 
Applicant :- Sachindra @ Veetu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Uma Yadav,Shivam Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Jai Singh, Advocate has filed his parcha on behalf of the complainant is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 27.11.2014

Ajay

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