Sushil Jain vs Appellate Authority And 6 Others
2014 Latest Caselaw 9279 ALL

Citation : 2014 Latest Caselaw 9279 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Sushil Jain vs Appellate Authority And 6 Others on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 34772 of 2014
 
Petitioner :- Sushil Jain
 
Respondent :- Appellate Authority And 6 Others
 
Counsel for Petitioner :- Tarun Agrawal,Ravi Kant
 
Counsel for Respondent :- C.S.C.,Ashutosh Gupta,Nripendra Mishra,R.K. Pandey,R.S.Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner states that relief claimed in the writ petition, have become infructuous.

Accordingly, writ petition is dismissed as infructuous.

Order Date :- 27.11.2014

VKG

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