Citation : 2014 Latest Caselaw 9278 ALL
Judgement Date : 27 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 13627 of 2012 Petitioner :- Nagar Nigam, Ghaziabad Respondent :- Presiding Officer, Labour Court (Ii) And Others Counsel for Petitioner :- S.M. Shukla Counsel for Respondent :- C.S.C.,Y.K. Sinha Hon'ble Mahesh Chandra Tripathi,J.
Learned counsel for the petitioner has filed stay application, same is taken on record.
Learned counsel for the respondents prays for and is granted a weeks time to file reply to the stays application.
List this matter on 04.12.2014.
Order Date :- 27.11.2014
VKG
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