Narendra Kumar vs State Of U.P. And Another
2014 Latest Caselaw 9277 ALL

Citation : 2014 Latest Caselaw 9277 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Narendra Kumar vs State Of U.P. And Another on 27 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- APPLICATION U/S 482 No. - 44140 of 2014
 

 
Applicant :- Narendra Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Indevar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajan Roy,J.

The order dated 5.11.2014 is clarified to the extent that Addl. Chief Judicial Magistrate II Agra shall conclude the trial of Complaint Case No. 240 of 2012, Narendra Kumar Vs. Rakesh Agarwal as ordered vide order dated 5.11.2014.

Application is disposed of accordingly.

Order Date :- 27.11.2014

M.A.A.

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