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C/M Indira Gandhi Intermediate ... vs State Of U.P. And Others
2014 Latest Caselaw 9261 ALL

Citation : 2014 Latest Caselaw 9261 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
C/M Indira Gandhi Intermediate ... vs State Of U.P. And Others on 26 November, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 31214 of 2010
 

 
Petitioner :- C/M Indira Gandhi Intermediate College
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- H. N. Pandey,K.S. Kushwaha
 
Counsel for Respondent :- C. S. C.,L. K. Dwivedi,Vimal Chandra Mishra
 

 
Hon'ble Abhinava Upadhya,J.

Due to some personal difficulty Sri H.N.Pandey,  learned counsel appearing for the petitioner has not come to the Court. On his behalf it is prayed that the case may be listed in the next cause list and the interim order which is expiring today be extended.

List in the next cause list.

  Interim order, if in operation, is extended till the next date of listing.

Order Date :- 26.11.2014

SKM

 

 

 
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