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Mohd. Iliyas vs The Presiding Officer, Labour ...
2014 Latest Caselaw 9260 ALL

Citation : 2014 Latest Caselaw 9260 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Mohd. Iliyas vs The Presiding Officer, Labour ... on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 22008 of 2012
 
Petitioner :- Mohd. Iliyas
 
Respondent :- The Presiding Officer, Labour Court (2) And Others
 
Counsel for Petitioner :- P.K. Sinha
 
Counsel for Respondent :- C.S.C.,L.M. Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the next cause list.

Order Date :- 26.11.2014

VKG

 

 

 
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