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Kalicharan vs Commissioner Jhansi And Another
2014 Latest Caselaw 9256 ALL

Citation : 2014 Latest Caselaw 9256 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Kalicharan vs Commissioner Jhansi And Another on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 41087 of 2013
 
Petitioner :- Kalicharan
 
Respondent :- Commissioner Jhansi And Another
 
Counsel for Petitioner :- A.K. Singh,Sandeep Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after three weeks.

Order Date :- 26.11.2014

VKG

 

 

 
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