Sri Lokesh Kumar Sharma vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 9255 ALL

Citation : 2014 Latest Caselaw 9255 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Sri Lokesh Kumar Sharma vs Presiding Officer, Labour Court ... on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 50983 of 2014
 
Petitioner :- Sri Lokesh Kumar Sharma
 
Respondent :- Presiding Officer, Labour Court And Anr.
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Radhey Shyam Dwivedi
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to submit fresh report regarding service on respondent no.3.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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