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Uco Bank And 3 Ors. vs Central Govt. Industrial ...
2014 Latest Caselaw 9252 ALL

Citation : 2014 Latest Caselaw 9252 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Uco Bank And 3 Ors. vs Central Govt. Industrial ... on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 29671 of 2014
 
Petitioner :- Uco Bank And 3 Ors.
 
Respondent :- Central Govt. Industrial Tribunal Cum Labour Court & 2 Ors.
 
Counsel for Petitioner :- V.K. Srivastava
 
Counsel for Respondent :- A.S.G.I.,F A Ansari,S.C.,S.K. Rao
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

 

 

 
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