M/S Indian Farmers Fertiliser ... vs Presiding Officer, Industrial ...
2014 Latest Caselaw 9239 ALL

Citation : 2014 Latest Caselaw 9239 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

M/S Indian Farmers Fertiliser ... vs Presiding Officer, Industrial ... on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 30292 of 2014
 
Petitioner :- M/S Indian Farmers Fertiliser Co-Operative Ltd.
 
Respondent :- Presiding Officer, Industrial Tribunal And 2 Ors.
 
Counsel for Petitioner :- Vivek Ratan Agrawal,Vijay Ratan Agrawal
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Patel
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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