Ashok Kasana vs State Of U.P. And Another
2014 Latest Caselaw 9237 ALL

Citation : 2014 Latest Caselaw 9237 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Ashok Kasana vs State Of U.P. And Another on 26 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 41116 of 2014
 

 
Applicant :- Ashok Kasana
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Samit Gopal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Lay before another Bench after seeking nomination from Hon'ble the Chief Justice if possible on 01.12.2014 as fresh.

Order Date :- 26.11.2014

Ajay

Download the LatestLaws.com Mobile App