U.P.S.R.T.C. Thru. M.D. And Anr. vs State Of U.P. And 3 Others
2014 Latest Caselaw 9226 ALL

Citation : 2014 Latest Caselaw 9226 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

U.P.S.R.T.C. Thru. M.D. And Anr. vs State Of U.P. And 3 Others on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 45732 of 2014
 
Petitioner :- U.P.S.R.T.C. Thru. M.D. And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Nishant Mehrotra
 
Counsel for Respondent :- C.S.C.,R.S.Chauhan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit, rejoinder affidavit, if any, may be filed within one week thereafter.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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