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Awadhesh & Another vs Motor Accident Claim ...
2014 Latest Caselaw 9222 ALL

Citation : 2014 Latest Caselaw 9222 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Awadhesh & Another vs Motor Accident Claim ... on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56461 of 2014
 
Petitioner :- Awadhesh & Another
 
Respondent :- Motor Accident Claim Tribunal/Iii Adj & 6 Others
 
Counsel for Petitioner :- Sriprakash Dwivedi,Anand Kumar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to submit fresh report regarding service of notices on respondent nos. 2 to 5.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

 

 

 
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