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Ram Prakash vs State Of U.P. And 4 Others
2014 Latest Caselaw 9215 ALL

Citation : 2014 Latest Caselaw 9215 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Ram Prakash vs State Of U.P. And 4 Others on 26 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3362 of 2014
 

 
Revisionist :- Ram Prakash
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Revisionist :- K.K. Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Connect it with Criminal Revision No.3361 of 2014.

Heard learned counsel for revisionist.

Issue notice.

Notice for opposite party no.1 State of U.P. was accepted by learned A.G.A.

Notice shall be sent to opposite party nos. 2 to 5.

Steps be taken within ten days.

List on 25.2.2015  for hearing alongwith connected revision. 

Order Date :- 26.11.2014

RU

 

 

 
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