State Of U.P. And Another vs Mohd. Mustafa
2014 Latest Caselaw 9211 ALL

Citation : 2014 Latest Caselaw 9211 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

State Of U.P. And Another vs Mohd. Mustafa on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 61672 of 2009
 
Petitioner :- State Of U.P. And Another
 
Respondent :- Mohd. Mustafa
 
Counsel for Petitioner :- Shekhar Kumar,S.C.
 
Counsel for Respondent :- S.C.,Adarsh Bhushan,Anil Tiwari,Lavlesh Shukla,Shekhar Kumar
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of learned counsel for the respondents, put up this matter on Monday i.e. 01.12.2014, in the additional cause list.

Order Date :- 26.11.2014

VKG

Download the LatestLaws.com Mobile App