M/S Sachdeva Instt. Of Technology vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 9208 ALL

Citation : 2014 Latest Caselaw 9208 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

M/S Sachdeva Instt. Of Technology vs State Of U.P. And 2 Ors. on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 10977 of 2014
 
Petitioner :- M/S Sachdeva Instt. Of Technology
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Anand Pandey,Kamini Pandey
 
Counsel for Respondent :- C.S.C.,R.C.Maurya
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the has filed counter affidavit, is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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