Virendra Singh vs State Of U.P. & 7 Others
2014 Latest Caselaw 9206 ALL

Citation : 2014 Latest Caselaw 9206 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Virendra Singh vs State Of U.P. & 7 Others on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 34069 of 2014
 
Petitioner :- Virendra Singh
 
Respondent :- State Of U.P. & 7 Others
 
Counsel for Petitioner :- K.K. Singh,Ram Jee Yadav
 
Counsel for Respondent :- C.S.C.,Devendra Dhama
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after two weeks, showing the name of Mr. Devendra Dahma, Advocate as counsel for the petitioner.

Order Date :- 26.11.2014

VKG

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