Circle Head Punjab National Bank ... vs Central Govt. Industrial ...
2014 Latest Caselaw 9201 ALL

Citation : 2014 Latest Caselaw 9201 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Circle Head Punjab National Bank ... vs Central Govt. Industrial ... on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 54142 of 2014
 
Petitioner :- Circle Head Punjab National Bank Varanasi Circle
 
Respondent :- Central Govt. Industrial Tribunal Cum Labour Court And Anr.
 
Counsel for Petitioner :- R.N. Singh
 
Counsel for Respondent :- Anil Kumar Srivastava,Gaurav Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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