Vivek Mudgil vs State Of U.P. & Others
2014 Latest Caselaw 9199 ALL

Citation : 2014 Latest Caselaw 9199 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Vivek Mudgil vs State Of U.P. & Others on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 538 of 2009
 

 
Petitioner :- Vivek Mudgil
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- V.K. Goel,Amit Saxena,V.K.Singh
 
Counsel for Respondent :- C.S.C.,A K Yadav,Birendra Singh,J.S.Parihar,Neeraj Tiwari,Pankaj Lal,Prakash Padia
 

 
Hon'ble Abhinava Upadhya,J.

A request has been made on behalf of the learned counsel appearing for the petitioner to list this case in the next cause list.

As prayed, list in the next cause list.

Interim order, if in operation, shall continue till the next date of listing.

Order Date :- 26.11.2014

SKM

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