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Ravinder Dubey @ Ravindra Kumar ... vs State Of U.P.
2014 Latest Caselaw 9182 ALL

Citation : 2014 Latest Caselaw 9182 ALL
Judgement Date : 25 November, 2014

Allahabad High Court
Ravinder Dubey @ Ravindra Kumar ... vs State Of U.P. on 25 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34883 of 2014
 

 
Applicant :- Ravinder Dubey @ Ravindra Kumar Dubey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajatshatru Pandey,G.S.Chaturvedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

The present matter has been nominated by Hon'ble the Chief Justice to this Bench by the order dated 24.11.2014.

It appears that Sri Gopal S. Chaturvedi, Senior Advocate is appearing in the present matter on behalf of the applicant.

Lay before another Bench, if possible on 27.11.2014 as fresh after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 25.11.2014

Ajay

 

 

 
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